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State of Gujarat - Section

Section 1 in Smoke-Nuisances Act, 1963

1. Short title and extent

(1)This Act may be called the Gujarat Smoke-nuisances Act, 1963.
(2)It extends in the first instance to the City of Ahmedabad and to the remaining areas within a radius of five miles from the clock lower on Bhadra Gate in the City of Ahmedabad exclusive of the area included within the limits of the Ahmedabad Cantonment.