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Union of India - Section

Section 20 in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

20. Arrangements with insurers for distribution of products.

(a)No arrangements shall be made by the Insurance Web Aggregators with the insurers which are against the interests of policyholders;
(b)The details pertaining to the arrangement made by the Insurance Web Aggregators with the insurers are given in Form L (Arrangements with insurers for distribution of products) of Schedule III of these regulations.