Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(a) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017 (a)No arrangements shall be made by the Insurance Web Aggregators with the insurers which are against the interests of policyholders;
