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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Uttar Pradesh - Subsection

Section 90(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in sub-section (2), for the words ^^ds fucU/ku vkSj 'krsZ the words ^^dh fucU/ku vkSj 'krsZ shall be substituted;