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Himachal Pradesh High Court

Sunita Shandil vs . Dav College Managing Committee on 2 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Sunita Shandil vs. DAV College Managing Committee .

RSA No.485 of 2007 02.04.2022 Present: Mr.Rohit, Advocate, Mr.Sumit Sood, Advocate, for the appellant.

Ms.Anamika Chauhan, Advocate, vice Mr.C.S. Thakur, Advocate, for the respondents.

List after four weeks.

April 2, 2022 (Purohit) to (Vivek Singh Thakur) Judge ::: Downloaded on - 02/04/2022 20:13:26 :::CIS