Section 30(4) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

[Cites 0, Cited by 0] [Section 30] [Entire Act]

(4)Any muster roll that is not issued from the office of the Programme Officer shall be considered unauthorized.Forms Attached to the Scheme

1.	Form B-1	Application for registration as per prescribed form attached
2.	Form B-2	(i) Job Card as per proforma attached
		(ii) At the last part of the form, details of unemploymentallowance will be added as prescribed in Operational Guidelinesof MORD, GOI.
3.	Form B-3	Muster Roll as per proforma of Operational Guidelines of MORD,GOI
4.	Form B-4	Muster Roll Register of Issuing Authority i.e. ProgrammeOfficer as per Operational Guidelines of Government, of India.
5.	Form B-5	Muster Roll to be maintained by G.P.	-do-
6.	Form B-6	-do- implementing Agency	-do-
7.	Form B-7	Application Registration Register	-do-
8.	Form B-8	Job Card Register	-do-
9.	Form B-9	Employment Register at G.P. level	-do-
10.	Form B-10	Asset Register	-do-
11.	Form B-11	Complaint Register at Block/District level	-do-
12.	Form B-12	Monthly Progress Report (NREGA)	-do-
13.	Form B-13	Details of work	-do-
14.	Form B-14	Information of NREGA to be displayed at public places	-do-
15.	Form C-1	Application for work as appended	-do-
16.	Form C-2	Notice intimating work allotment	-do-

Form B-1[See Clause-7 (1) and (2)]Orissa Rural Employment Guarantee Scheme under NREGA, 2005Application for Registration

District	{\|

| Code|

Photographof AdultMember/family head

|-| Panchayat Samiti|

| Code|

|-| Grama Panchayat| {||-||}| Code|

|-| Village| {||-||}| Code|

Registration No. of House Hold	{\|

||}ToThe Executive Officer/Secretary ..............................G.P.

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