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State of Odisha - Section

Section 30 in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

30. Muster Rolls.

(1)Muster rolls each with a unique identity number shall be issued by the Programme Officer to the Gram Panchayats and all Implementing Agencies in Form B-3.
(2)The original muster roll shall form part of the expenditure record of the Implementing Agency.
(3)A photocopy of the muster roll will be kept for public inspection in every Gram Panchayat and in the office of the Programme Officer.
(4)Any muster roll that is not issued from the office of the Programme Officer shall be considered unauthorized.Forms Attached to the Scheme
1. Form B-1 Application for registration as per prescribed form attached
2. Form B-2 (i) Job Card as per proforma attached
    (ii) At the last part of the form, details of unemploymentallowance will be added as prescribed in Operational Guidelinesof MORD, GOI.
3. Form B-3 Muster Roll as per proforma of Operational Guidelines of MORD,GOI
4. Form B-4 Muster Roll Register of Issuing Authority i.e. ProgrammeOfficer as per Operational Guidelines of Government, of India.
5. Form B-5 Muster Roll to be maintained by G.P. -do-
6. Form B-6 -do- implementing Agency -do-
7. Form B-7 Application Registration Register -do-
8. Form B-8 Job Card Register -do-
9. Form B-9 Employment Register at G.P. level -do-
10. Form B-10 Asset Register -do-
11. Form B-11 Complaint Register at Block/District level -do-
12. Form B-12 Monthly Progress Report (NREGA) -do-
13. Form B-13 Details of work -do-
14. Form B-14 Information of NREGA to be displayed at public places -do-
15. Form C-1 Application for work as appended -do-
16. Form C-2 Notice intimating work allotment -do-
       
       
       
       
       
       
       
Form B-1[See Clause-7 (1) and (2)]Orissa Rural Employment Guarantee Scheme under NREGA, 2005Application for Registration
District {|
 
| Code|
 
|
Photographof AdultMember/family head
|-| Panchayat Samiti|
 
| Code|
 
|-| Grama Panchayat| {||-||}| Code|
 
|-| Village| {||-||}| Code|
 
|}
Registration No. of House Hold {|
           
||}ToThe Executive Officer/Secretary ..............................G.P.