Madhya Pradesh High Court
M/S Ashkom Media India Pvt. Ltd. vs M/S Zep Infratech Ltd. on 27 November, 2018
1 AA-101-2018 The High Court Of Madhya Pradesh AA-101-2018 (M/S ASHKOM MEDIA INDIA PVT. LTD. Vs M/S ZEP INFRATECH LTD.) 2 Jabalpur, Dated : 27-11-2018 As prayed by Mr. H.R. Mutreja, Advocate for the appellant, the record of Court below be requisitioned.
List alongwith the record.
(SUJOY PAUL) JUDGE s@if Digitally signed by SAIFAN KHAN Date: 27/11/2018 17:37:21