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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(1)(a) in U.P. Zila Panchayats Service Rules, 1970

(a)Adhyaksha.-In respect of the servants appointed under subsections (1) and (3) of Section 43 of the Act.