Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(1)The Competent Authority shall, in relation to Common Entrance Test (CET), declare:-
(a)Medium of CET;
(b)Pattern of CET;
(c)Mode of CET;
(d)Schedule of CET;
(e)Issue of Hall Ticket;
(f)Result of CET ;
(g)Schedule of CAP, etc.