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State of Maharashtra - Section

Section 4 in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

4. Declaration of Medium, Pattern, Syllabus, Schedule, etc. of CET and CAP.

(1)The Competent Authority shall, in relation to Common Entrance Test (CET), declare:-
(a)Medium of CET;
(b)Pattern of CET;
(c)Mode of CET;
(d)Schedule of CET;
(e)Issue of Hall Ticket;
(f)Result of CET ;
(g)Schedule of CAP, etc.
(2)The Competent Authority shall also declare the Syllabus relating to CET in consultation with the Director of Technical Education.
(3)The Concerned Directorate shall publish the "Information Brochure".