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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Employee's Deposit-Linked Insurance Scheme, 1976

(2)Each contribution shall be calculated to the [nearest rupee, 50 paise or more to be counted as the next higher rupee and fraction of a rupee less than 50 paise to be ignored.] [ Substituted by G.S.R. 547, dated 19.7.1983 (w.e.f. 1.4.1983).]