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[Cites 0, Cited by 0] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(10) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(10)PART XV.
(a)Article 324 shall apply only in so far as it relates to elections toParliament and to the offices of President and Vice-President.
(b)Articles 325, 326, 327, 328 and 329 shall be omitted.