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[Cites 0, Cited by 0] [Section 35A(10)] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(10)(b) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(b)Articles 325, 326, 327, 328 and 329 shall be omitted.