Section 2 in Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979
2. In section 1 of the said Act,-
(a)in sub-section (1), after the words "the Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979", the words "as extended to the Union territory of Chandigarh" shall be inserted;(b)In sub-section (2), for the words "State of Punjab", the words "Union Territory of Chandigarh" shall be substituted.
