Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] UT Chandigarh - Subsection Section 2(b) in Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979 (b)In sub-section (2), for the words "State of Punjab", the words "Union Territory of Chandigarh" shall be substituted.
