Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(i) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980 (i)sell or offer sell any trade article at a price higher than that specified in respect of such article in the list of prices and stocks; or
