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State of Rajasthan - Section

Section 16 in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

16. Sale of trade articles according to list of prices and stocks.

- No dealer shall-
(i)sell or offer sell any trade article at a price higher than that specified in respect of such article in the list of prices and stocks; or
(ii)refuse to sell such article to any person at the price so specified or marked.]