Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(5)] [Section 60] [Entire Act]

State of Andhra Pradesh - Subsection

Section 60(5)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)in the Telangana Area, on the local cess, leviable under Section 135 of the Andhra Pradesh (Telangana Area) District Boards Act, 1955 (Act 1 of 1956) and on the education tax leviable under Section 37 of the Andhra Pradesh Education Act, 1982 (Act 1 of 1982).