Himachal Pradesh High Court
Partap Singh Thakur vs State Of Hp on 31 October, 2022
Bench: Sabina, Sushil Kukreja
Partap Singh Thakur Vs State of HP a/w connected matter .
Cr. Appeal No. 560 of 2017 with Cr. Appeal No.243 of 2018 Cr. Appeal No. 560 of 2017 31.10.2022 Present: None for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent.
Cr. Appeal No. 243 of 2018 Mr. Vipul Sharda, Advocate, for the appellant. Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1.
None for the remaining respondents.
Learned counsel for appellant Yash Pal Sharma requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge ( Sushil Kukreja ) Judge October 31, 2022 (VH) ::: Downloaded on - 31/10/2022 20:33:39 :::CIS