Himachal Pradesh High Court
Partap Singh Thakur vs . State Of H.P. A/W on 22 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Partap Singh Thakur vs. State of H.P. a/w connected matter.
Cr. Appeal No. 560 of 2017 .
with Cr. Appeal No. 243 of 2018.
Cr. Appeal No. 560 of 2017.
22.03.2022. Present: None for the appellant.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Additional Advocate General, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondent-State.
Cr. Appeal No. 243 of 2018.
None for the appellant.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Additional Advocate General, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondent No.1.
None for other respondents.
List on 26.04.2022, as prayed for.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) nd 22 March, 2022. Judge (krt) ::: Downloaded on - 22/03/2022 20:15:17 :::CIS