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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(1) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(1)The University, if fully satisfied on an inspection as it deems necessary that the conditions prescribed above are fulfilled by the management, shall grant the provisional affiliation for the Third Year B. Pharm degree course of study after collecting a sum of Rs. 5,000 (Rupees five thousand only) towards the fee for provisional affiliation for the third year B.Pharmacy Degree course of study. It shall-be competent for the University to withdraw the provisional affiliation granted herein by giving three months notice stating the reasons there fore to the management of the college.