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State of Tamilnadu - Section

Section 34 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

34.

(1)The University, if fully satisfied on an inspection as it deems necessary that the conditions prescribed above are fulfilled by the management, shall grant the provisional affiliation for the Third Year B. Pharm degree course of study after collecting a sum of Rs. 5,000 (Rupees five thousand only) towards the fee for provisional affiliation for the third year B.Pharmacy Degree course of study. It shall-be competent for the University to withdraw the provisional affiliation granted herein by giving three months notice stating the reasons there fore to the management of the college.
(2)The University shall satisfy itself that the Management have taken adequate steps to fulfil the requirements, for the fourth year B.Pharm course of study by the time the students appear for the third year examinations.