Gujarat High Court
Bardoli Shreerang Exhibitors Private ... vs Maheshbhai Babubhai Hirpara on 7 October, 2020
Author: R.M.Chhaya
Bench: R.M.Chhaya, Vaibhavi D. Nanavati
C/FA/1774/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 1774 of 2020
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
In R/FIRST APPEAL NO. 1774 of 2020
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BARDOLI SHREERANG EXHIBITORS PRIVATE LIMITED
Versus
MAHESHBHAI BABUBHAI HIRPARA
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Appearance:
MR JIGAR M PATEL(3841) for the Appellant(s) No. 1
KARTIKKUMAR K JOSHI(8042) for the Defendant(s) No. 1,2,3,4,5,6,7
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CORAM:HONOURABLE MR. JUSTICE R.M.CHHAYA
and
HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
Date : 07/10/2020
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE R.M.CHHAYA) At the request of learned advocate for the respondent, stand over to 19.10.2020.
(R.M.CHHAYA, J) (VAIBHAVI D. NANAVATI,J) DRASHTI K. SHUKLA/kaushik Page 1 of 1 Downloaded on : Thu Oct 08 02:34:51 IST 2020