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Union of India - Section

Section 100 in The Navy (Pay And Allowances) Regulations, 1966

100. [ Rates.

(1)The rates of Flying Pay admissible to officers are as given below :
Commanderand below Rs.750.00 p.m.
Captain Rs.666.00 p.m.
RearAdmiral and above Rs.600.00 p.m.
(2)Admissibility and its conditions.-Flying pay at the above rates will be admissible subject to an additional life insurance cover against all risks fora minimum amount of Rupees Two Lakhs being taken by the concerned officer through Group Insurance (Naval) Scheme, Survival benefits to the officer under the above Insurance Scheme a admissible will also be payable on retirement release.