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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)The rates of Flying Pay admissible to officers are as given below :
Commanderand below Rs.750.00 p.m.
Captain Rs.666.00 p.m.
RearAdmiral and above Rs.600.00 p.m.