Section 17(2) in Delhi Private Security Agencies (Regulation) Rules, 2009
(2)The agency shall also make the following as obligatory, namely:-(a)For the Guard/Supervisor. -(i)to put an arm badge for the guard distinguishing it from other agency;(ii)to put a shoulder or chest badge to indicate guard's position in the organization;(iii)to put a whistle attached to the whistle cord and to be kept in the left pocket of the shirt;(iv)rubber sole shoes with eyelet and laces;(v)a headgear having the distinguishing mark of the private security agency;(vi)every guard shall carry a notebook and a writing instrument with him.(b)For the Agency. -(i)the uniform worn by the guard while on duty shall be such that it does not hamper his efficient performance. In particular the uniform shall neither be too tight nor too loose as to obstruct movement or bending of his limbs;(ii)every guard/supervisor while on duty shall wear and display photo-identity card issued under section 17 of the Act on the outer most garment above waist level on his person in a conspicuous manner;(iii)the identity card issued to the guard/supervisor shall be returned to the agency at the time of resignation or quitting the service;(iv)any loss or theft of photo-identity card shall be immediately brought to the notice of the private security agency that issued it.
