Section 17(2)(a) in Delhi Private Security Agencies (Regulation) Rules, 2009

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(a)For the Guard/Supervisor. -

(i)to put an arm badge for the guard distinguishing it from other agency;

(ii)to put a shoulder or chest badge to indicate guard's position in the organization;

(iii)to put a whistle attached to the whistle cord and to be kept in the left pocket of the shirt;

(iv)rubber sole shoes with eyelet and laces;

(v)a headgear having the distinguishing mark of the private security agency;

(vi)every guard shall carry a notebook and a writing instrument with him.

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