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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(1) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(1)Notwithstanding any other provisions of this order, the Government may authorize the supply or disposal of any specified article otherwise than on the authorized documents.