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[Cites 0, Cited by 0] [Section 50A(5)] [Section 50A] [Entire Act]

State of Odisha - Subsection

Section 50A(5)(ii) in The Orissa Grama Panchayats Election Rules, 1965

(ii)The Presiding Officer shall announce the votes polled by each contesting candidates for the office of the Sarpanch after recording the same in Part II of Form No. 7-B.