Section 50A(5) in The Orissa Grama Panchayats Election Rules, 1965
(5)(i)The Presiding Officer shall next proceed to count the votes polled by each contesting candidates to the office of the Sarpanch in accordance with the procedure prescribed under the preceding sub-rule's.(ii)The Presiding Officer shall announce the votes polled by each contesting candidates for the office of the Sarpanch after recording the same in Part II of Form No. 7-B.