Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 76 in Dr. Babasaheb Ambedkar Technological University Act, 2014

76. Selection committee for appointment of Finance Officer.

(1)No person shall be appointed as the Finance Officer by nomination, except on the recommendation of a selection committee constituted for the purpose consisting of-
(a)the Vice-Chancellor, ex officio Chairman;
(b)the Director of Accounts and Treasuries, Maharashtra State, or his nominee not below the rank of Deputy Director of Accounts and Treasuries;
(c)the nominee of the Chancellor on the Executive Council;
(d)two persons nominated by the Executive Council, form amongst its members; and
(e)the Registrar, ex officio Secretary.
(2)The procedure to be followed at the meeting of the selection committee shall be such as may be prescribed by the Statutes.