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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(1)(b) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(b)the Director of Accounts and Treasuries, Maharashtra State, or his nominee not below the rank of Deputy Director of Accounts and Treasuries;