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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(3) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(3)The Committee shall perform such other functions as may be entrusted by the Government from time to time.[Explanation: – For the purpose of this rule, the Municipal Education Committee means, Municipal Education Management Committee] [Inserted by Ibid.].