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State of Andhra Pradesh - Section

Section 28 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

28. Functioning of Municipal Education Committee:

(1)The Municipal Education Committee shall review the performance and functioning of all the schools under its administrative control with special reference to the availability of teachers.
(2)The Committee shall plan for improving the infrastructure in the schools and the means for implementing such plan.
(3)The Committee shall perform such other functions as may be entrusted by the Government from time to time.[Explanation: – For the purpose of this rule, the Municipal Education Committee means, Municipal Education Management Committee] [Inserted by Ibid.].