Section 2 in Indian Veterinary Council Rules, 1985
2. Definitions.
- In these rules, unless the context otherwise requires:-(a)'Act' means the Indian Veterinary Council Act 1984 (52 of 1984) ;(b)'Form' means a form appended to these rules;(c)'register' means Indian Veterinary Practitioners Register maintained under chapter III of the Act;(d)'Returning Officer' means any officer appointed as such by the Central Govt. under rule 9 and includes any Assistant Returning Officer so appointed by the Central Government;.(e)'Secretary' means Secretary of the Council;(f)'section' means a section of the Act.Words and expressions used in these rules and not separately defined here shall have the same meaning as in the Act.
