Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in Indian Veterinary Council Rules, 1985 (d)'Returning Officer' means any officer appointed as such by the Central Govt. under rule 9 and includes any Assistant Returning Officer so appointed by the Central Government;.
