Section 4(iii) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006
(iii)They vacant seats, if any, in B. Planning course only may be filled with eligible candidates including those securing not less than 50% marks in aggregate or in group subjects in the qualifying examination duly ensuring merit and transparency. However, vacant seats, if any, in B.Arch course shall be filled only with candidates who secured rank at PACET/PACET-AC/All India Common Entrance Test recognized by the Government.
