Section 8(vii) in The Maharaja Sayajirao University of Baroda Act, 1949
(vii)[] [The original Clauses (vii) and (viii) were renumbered as Clauses (vi) and (vii), by Bombay 52 of 1950, Section 7.] such other officers in the service of the University as may be declared by the Statutes to be officers of the University.
