Section 60A(1) in Sardar Patel University Act, 1955
(1)As from the commencement of the Sardar Vallabhbhai Vidyapeeth (Amendment) Act, 1965 (Gujarat 8 of 1965), (hereinafter referred to as "the said Act"), any reference in an existing law or instrument or document--(a)to the expression "the Sardar Vallabhaibhai Vidyapeeth Act, 1955" shall be construed as if it were a reference to the Sardar Patel University Act, 1955,and(b)to the expression "the Sardar Vallabhbhai Vidyapeeth" shall be construed as if it were a reference to the Sardar Patel University.