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[Cites 0, Cited by 0] [Section 60A(1)] [Section 60A] [Entire Act]

State of Gujarat - Subsection

Section 60A(1)(a) in Sardar Patel University Act, 1955

(a)to the expression "the Sardar Vallabhaibhai Vidyapeeth Act, 1955" shall be construed as if it were a reference to the Sardar Patel University Act, 1955,and