Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Maharashtra - Subsection

Section 80(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(4)He shall be responsible to the Head of Department for his own personal research work. He shall also prepare the annual research programme of the academic staff members working under him. The annual research programme so formulated shall be submitted to the Head of Department or Associate Dean for approval.