Section 4(2) in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993

(2)The strength of the service shall until orders varying the same are passed under sub-rule (1), be as given below :

Category of Post	Number of Post	Total
Permanent	Temporary
1. Kamdar	1215	-	1215

Provided that :

(i)the appointing authority may leave unfilled or the Governor may hold in abeyance any vacant post, without thereby entitling any person to compensation, or

(ii)the Governor, may create such additional, permanent or temporary posts as he may consider proper.

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State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993