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State of Uttar Pradesh - Section

Section 4 in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993

4. Cadre of service.

(1)The strength of the service of the posts therein shall be such as may be determined by the Government from time to time.
(2)The strength of the service shall until orders varying the same are passed under sub-rule (1), be as given below :
Category of Post Number of Post Total
Permanent Temporary
1. Kamdar 1215 - 1215
Provided that :
(i)the appointing authority may leave unfilled or the Governor may hold in abeyance any vacant post, without thereby entitling any person to compensation, or
(ii)the Governor, may create such additional, permanent or temporary posts as he may consider proper.