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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987

(2)The Selection Committee shall consist of the following persons :-
i) Secretary of the Ministry/Department of the Government havingadministrative control of the Bureau; - Chairman
ii) Secretary, Department of Science and Technology; - Member
iii) [nominee of the Department of Personnel and Training;] [Inserted vide GSR No. 445(E) dated 26 July 2006.] - Member
iv) [An outside Expert of eminence from the relevant field to benominated by the Government;] [Inserted vide GSR No. 445(E) dated 26 July 2006.] - Member