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[Section 3]
[Entire Act]
Union of India - Subsection
Section 3(2) in The Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987
| i) | Secretary of the Ministry/Department of the Government havingadministrative control of the Bureau; | - Chairman |
| ii) | Secretary, Department of Science and Technology; | - Member |
| iii) | [nominee of the Department of Personnel and Training;] [Inserted vide GSR No. 445(E) dated 26 July 2006.] | - Member |
| iv) | [An outside Expert of eminence from the relevant field to benominated by the Government;] [Inserted vide GSR No. 445(E) dated 26 July 2006.] | - Member |