Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 28 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

28. Escape and recapture of inmates of protective homes.

(1)The Superintendent shall give immediate notice of the escape or recapture of any inmate of the home to-
(a)the Director,
(b)the Chief Inspector
(c)the nearest Police Station,
(d)the District Superintendent of Police, and
(e)the District Magistrate.
(2)On receipt of a notice of escape under sub-rule (I), the Officer in charge of the Police Station shall take necessary steps to recapture the inmate and to bring her back to the horde from which she escaped.