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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(b) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

(b)as nearly as may be 25 percent of the vacancies shall be filled up by promotion through selection from amongst the non-gazetted Ministerial Officers working in the District Audit Offices of the Local Fund Audit Organisation.