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State of Odisha - Section

Section 5 in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

5. Method of recruitment.

(1)The vacancies arising in a year in the cadre of Auditors shall be filled up in the following manner, namely :
(a)Seventy-five percent of the Vacancies as nearly as may be, shall be filled up by direct recruitment through the competitive examination to be conducted by the Commission in accordance with the Orissa Subordinate Stag Commission, Rules; and
(b)as nearly as may be 25 percent of the vacancies shall be filled up by promotion through selection from amongst the non-gazetted Ministerial Officers working in the District Audit Offices of the Local Fund Audit Organisation.
(2)Recruitment to the posts in the cadre of Audit Superintendent shall be made by promotion from amongst the Auditors.