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State of Bihar - Section

Section 10 in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015

10. Confirmation.

(1)Any employee appointed on probationer period shall be confirmed by the Director Handloom & Sericulture only after completion of satisfactory probation period and also completion of training fixed by State Government but before this these employees shall have to pass the examination of Hindi Noting and Drafting and Computer Eligibility Test. Next increasement shall be admissible only after passing the Hindi Noting Drafting & Computer Eligibility Test examination. These all test examinations of the above categories shall be conducted according to Rule by the Board of Revenue/Department of Raj Bhasha/and Statuary Board determined by the State Government.
(2)The circular prescribed by General Administration Department relating to be pass in the Computer Eligibility Test shall be effected.