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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(3)Provided that the appointing authority while promoting a member of the Force may, looking to the nature and duration of the appointment, allow him to wear the uniform and badges of the rank of that higher appointment.